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P. Narayana Reddy, S/O. Ranga ... vs The Andhra Pradesh Information ...
2022 Latest Caselaw 3961 AP

Citation : 2022 Latest Caselaw 3961 AP
Judgement Date : 13 July, 2022

Andhra Pradesh High Court - Amravati

P. Narayana Reddy, S/O. Ranga ... vs The Andhra Pradesh Information ... on 13 July, 2022

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE NO.: W.P.No.31135 of 2015

PROCEEDING SHEET Sl.No. Date ORDER OFFICE NOTE

04. 13.07.2022 MGR,J

Learned counsel for the petitioner seeks time to file copies of judgments in support of his contentions along with a memo duly serving a copy on the other side.

Post on 27.07.2022.

______ MGR, J Vjl

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