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Gorle Jaggu Naidu Jaggu Naidu vs M/S. Sri Aditya Estates
2022 Latest Caselaw 3942 AP

Citation : 2022 Latest Caselaw 3942 AP
Judgement Date : 12 July, 2022

Andhra Pradesh High Court - Amravati

Gorle Jaggu Naidu Jaggu Naidu vs M/S. Sri Aditya Estates on 12 July, 2022

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. A.S. No.27 of 2012

PROCEEDING SHEET

Sl.No. DATE ORDER

05. 12.07.2022 BSB, J

In spite of posting the matter at the request

of the appellants' counsel, still the appellants

counsel has not been got ready to advance

arguments.

Post on 13.07.2022 'for Judgment'.

______ BSB, J dmr

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