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Gundrasi Durga Prasad Pampati ... vs The State Of Andhra Pradesh
2022 Latest Caselaw 3940 AP

Citation : 2022 Latest Caselaw 3940 AP
Judgement Date : 12 July, 2022

Andhra Pradesh High Court - Amravati

Gundrasi Durga Prasad Pampati ... vs The State Of Andhra Pradesh on 12 July, 2022

        HONOURABLE SRI JUSTICE SUBBA REDDY SATTI

CRIMINAL APPEAL No.271 of 2022

JUDGMENT:-

When the matter came up for hearing, learned counsel

for appellant seeks permission of this Court to withdraw the

criminal appeal.

Permission as sought for is accorded.

Accordingly, the criminal appeal is dismissed as

withdrawn.

Consequently, miscellaneous applications pending, if

any, shall stand closed.

________________________________ JUSTICE SUBBA REDDY SATTI 12th July, 2022

PVD

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