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M/S Chakravarthy Agro Foods Pvt ... vs The State Of Andhra Pradesh
2022 Latest Caselaw 3938 AP

Citation : 2022 Latest Caselaw 3938 AP
Judgement Date : 12 July, 2022

Andhra Pradesh High Court - Amravati
M/S Chakravarthy Agro Foods Pvt ... vs The State Of Andhra Pradesh on 12 July, 2022

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No: Writ Petition No.3450 of 2022

PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.

Transfe

10. 12.07.2022 NJS, J rred to io List this case on 15.07.2022 to enable the folder before learned counsel for the petitioners to go through correcti the relevant judgments on which the other side is ons.

B/o.

placed reliance.

_____ NJS, J BLV

 
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