Wednesday, 06, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sree Jagadguru Sreemadvirat ... vs Secretary, Dept. Of Endowments, ...
2022 Latest Caselaw 3937 AP

Citation : 2022 Latest Caselaw 3937 AP
Judgement Date : 12 July, 2022

Andhra Pradesh High Court - Amravati
Sree Jagadguru Sreemadvirat ... vs Secretary, Dept. Of Endowments, ... on 12 July, 2022

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE NO.: W.P.No.12582 of 2014

PROCEEDING SHEET Sl.No. Date ORDER OFFICE NOTE

04. 12.07.2022 MGR,J

It is represented that learned counsel for the petitioner is unwell.

Learned Government Pleader for Endowments states that this matter is covered by earlier judgments of this Court.

Post on 19.07.2022.

______ MGR, J Vjl

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter