B. Shakunthala, vs Datta Thippeswamy,
2022 Latest Caselaw 3900 AP

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                   MAIN CASE No.S.A.No.137 OF 2022
                             PROCEEDING SHEET

Sl.                                                                     Office
                                        ORDER

No DATE Note

07. 11.07.2022 KSR, J Second Appeal was already admitted on 22.03.2022. This court passed interim orders on the same day, granting stay an operation of the judgment and decree till 12.04.2022.

In spite of services of notice, respondents didn't choose to enter their appearance.

In view of the same, interim stay granted earlier is extended until further orders.

Registry is directed to post the Second Appeal in usual course.

________ KSR, J

SKB.