Citation : 2022 Latest Caselaw 3891 AP
Judgement Date : 11 July, 2022
THE HON'BLE SRI JUSTICE RAVI NATH TILHARI
WRIT PETITION No.17916 of 2019
JUDGMENT:-
Sri T.V.Jaggi Reddy, learned counsel for the petitioners has
addressed a letter dated 07.07.2022 to the Registrar Judicial,
Andhra Pradesh High Court, seeking for dismissal of the writ
petition as withdrawn.
Though his name is not printed in the cause list, he is
present and submits that the writ petition may be dismissed as
withdrawn.
Accordingly, the Writ Petition is dismissed as withdrawn. No
order as to costs.
As a sequel thereto, miscellaneous petitions, if any pending,
shall also stand closed.
__________________________ RAVI NATH TILHARI,J Date: 11.07.2022 SCS
11BbBBBB744664465
44455554646
THE HON'BLE SRI JUSTICE RAVI NATH TILHARI
WRIT PETITION No.17916 of 2019
Date: 11.07.2022
Scs
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