R Rajeswari vs The State Of Ap
2022 Latest Caselaw 3845 AP

Citation : 2022 Latest Caselaw 3845 AP
Judgement Date : 8 July, 2022

Andhra Pradesh High Court - Amravati

R Rajeswari vs The State Of Ap on 8 July, 2022

HIGH COURT OF ANDHRA PRADESH:: AMARAVATI

             MAIN CASE No: W.P.No.4025 of 2019
                        PROCEEDING SHEET
Sl.                                                                            OFFICE
      DATE         ORDER
No                                                                             NOTE.
                   RNT,J
10    08.07.2022

The writ petition is disposed of (vide separate judgment) ________ RNT,J Gk

Download the LatestLaws.com Mobile App