Citation : 2022 Latest Caselaw 3769 AP
Judgement Date : 6 July, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
A.S.No.783 of 2019
PROCEEDING SHEET
Sl.
No DATE ORDER OFFICE NOTE
. 06.07.2022 UDPR, J & TRR, J
Heard both sides. "Judgment reserved"
________ UDPR, J
________ TRR, J
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