Najjiga Sandamma vs Y.Venkata Laskhumma And 8 Others
2022 Latest Caselaw 3762 AP

                      HIGH COURT OF ANDHRA PRADESH


MAIN CASE NO: A.S.No.878 of 2018


                                PROCEEDING SHEET
Sl.No.      Date                           ORDER                            OFFICE
                                                                             NOTE

         06.07.2022 BSB, J


                          Sri   P.Maninder,        learned    counsel
                    representing Sri D.Kodandarami Reddy,
                    learned     counsel    for     the   appellant     is
                    present.
                          Ms    S.Anvesha,         learned    counsel
                    representing     Sri   Karri     Murali   Krishna,
                    learned Counsel for the respondent is

present.

Since I.A.No.1 of 2018 is filed to order stay of all further proceedings in the impugned decree and judgment, the appeal can be heard and finally disposed of.

Hence, post the appeal under the caption 'final hearing' on 22.08.2022.

_________________ B.S.BHANUMATHI,J

PNV