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P.Satyanaryana Raju vs Gurujala Ramakrishna Raju 13 Ors
2022 Latest Caselaw 3760 AP

Citation : 2022 Latest Caselaw 3760 AP
Judgement Date : 6 July, 2022

Andhra Pradesh High Court - Amravati

P.Satyanaryana Raju vs Gurujala Ramakrishna Raju 13 Ors on 6 July, 2022

Bench: Tarlada Rajasekhar Rao

   THE HON'BLE SRI JUSTICE TARLADA RAJASEKHAR RAO

C.M.A.No.1185 of 2009

JUDGMENT:-

Sri V. Ramanjaneyulu, learned counsel representing

Sri K. Sarva Bhouma Rao, learned counsel for the appellant

submits that the matter is settled out of Court. Learned counsel

endorsed the same on the bundle.

Considering the submissions made by the

Sri V. Ramanjaneyulu, learned counsel appearing on behalf of the

appellant, the Civil Miscellaneous Appeal is dismissed as

infructuous, accordingly. No costs.

Miscellaneous Petitions pending, if any, shall stand closed.

________________________________________ JUSTICE TARLADA RAJASEKHAR RAO

Date: 06.07.2022 EPS

THE HON'BLE SRI JUSTICE TARLADA RAJASEKHAR RAO

C.M.A.No.1185 of 2009

Date: 06-07-2022

EPS

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