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Sri B.Narsimha Reddy, vs The Apsrtc.,
2022 Latest Caselaw 3758 AP

Citation : 2022 Latest Caselaw 3758 AP
Judgement Date : 6 July, 2022

Andhra Pradesh High Court - Amravati
Sri B.Narsimha Reddy, vs The Apsrtc., on 6 July, 2022
Bench: Ravi Nath Tilhari
         THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

WRIT PETITION No.11628 of 2018

JUDGMENT:-

Sri Challagali Gopalaraju, learned counsel for the petitioner

represents that the petitioner does not want to press the petition

and the same may be dismissed as withdrawn.

Accordingly, in view of the submission made, the Writ

Petition is dismissed as withdrawn. No order as to costs.

As a sequel thereto, miscellaneous petitions, if any pending,

shall also stand closed.

__________________________ RAVI NATH TILHARI,J Date: 06.07.2022 Note:-

Issue C.C by 08.07.2022 B/o SCS

11BbBBBB744664465

44455554646

THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

WRIT PETITION No.11628 of 2018

Date: 06.07.2022

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