Sri P.Rama Rao, C.960289 Contract ... vs The Apsrtc., Rep. By Its Managing ...
2022 Latest Caselaw 3626 AP

         THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

WRIT PETITION No.4580 of 2015

JUDGMENT:-

No representation from the side of the petitioner.

The matter is listed under the caption 'for dismissal'.

On 28.06.2022, the following order was passed:-

"None appeared for the petitioner on 13.06.2022.

Today also there is no representation for the petitioners.

List on 05.07.2022 under the caption "for dismissal"."

In view of the aforesaid, it appears that the petitioner is no

longer interested in prosecuting the matter.

Accordingly, the Writ Petition is dismissed for want of

prosecution.

No order as to costs.

As a sequel thereto, miscellaneous petitions, if any pending,

shall also stand closed.

__________________________ RAVI NATH TILHARI,J Date: 05.07.2022 SCS

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THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

WRIT PETITION No.4580 of 2015

Date: 05.07.2022

Scs