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S.Lakshminarayana, vs The A.P.Womens Cooperative ...
2022 Latest Caselaw 3426 AP

Citation : 2022 Latest Caselaw 3426 AP
Judgement Date : 4 July, 2022

Andhra Pradesh High Court - Amravati
S.Lakshminarayana, vs The A.P.Womens Cooperative ... on 4 July, 2022
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI

             MAIN CASE No: W.P.No.2964 of 2012
                        PROCEEDING SHEET
Sl.                                                                  OFFICE
      DATE         ORDER
No                                                                   NOTE.
                   RNT,J
6     04.07.2022

The writ petition is dismissed for non prosecution (vide separate judgment) ________ RNT,J Gk

 
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