Citation : 2022 Latest Caselaw 3422 AP
Judgement Date : 4 July, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE: C.M.A. No.610 of 2010
PROCEEDING SHEET
Sl. Office DATE ORDER No Note
8. 04.07.2022 TRR, J
Post on Friday under the caption "for
judgment".
_______ TRR,J Harin
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