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K. Venkateswarlu vs Superintending Engineer,
2022 Latest Caselaw 3263 AP

Citation : 2022 Latest Caselaw 3263 AP
Judgement Date : 1 July, 2022

Andhra Pradesh High Court - Amravati
K. Venkateswarlu vs Superintending Engineer, on 1 July, 2022
               HIGH COURT OF ANDHRA PRADESH
                    MAIN CASE No:W.P.No. 257 of 2014
                                PROCEEDING SHEET
Sl.                                                                        OFFICE
      DATE         ORDER
No                                                                         NOTE.
                   RNT,J
8.    01.07.2022           Learned   Government   Pleader   for   Energy
                   appearing for the respondent No.3 represents that new

Standing Counsel for the respondent Nos.1 and 2 has been engaged.

Learned counsel for the petitioner represents that he needs to go through the judgment in the case of Ekambaram Muralidhar and others vs. State of Andhra Pradesh and others, as mentioned in the earlier order dated 28.06.2022 and the matter may be posted after two (02) weeks.

List on 13.07.2022.

________ RNT,J Scs

 
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