P.T.Ranganadha Reddy vs The Tahsildar Alur
2022 Latest Caselaw 3261 AP

       HON'BLE SRI JUSTICE U.DURGA PRASAD RAO

AND HON'BLE SRI JUSTICE GANNAMANENI RAMAKRISHNA PRASAD

LETTER PATENT APPEAL No.67 of 1990

JUDGMENT: (per UDPR, J)

When the matter was called on 24.06.2022, there was no

representation on behalf of the appellant, as such, this Court directed

the matter to be listed under the caption for dismissal on 01.07.2022.

Even today, when the matter is called, there no representation

on behalf of the appellant. It appears that the appellant has no interest

in prosecuting the appeal.

Accordingly, this letter patent appeal is dismissed for

non-prosecution. No costs. As a sequel, interlocutory applications

pending, if any, shall stand closed.

_________________________ U.DURGA PRASAD RAO, J

____________________________ G.RAMAKRISHNA PRASAD, J

01.07.2022 SS