M.Subba Rao vs The State Of Andhra Pradesh
2022 Latest Caselaw 94 AP

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE: WRIT PETITION No.29054 of 2021

PROCEEDING SHEET Sl OFFICE DATE ORDER No NOTE

4. 06.1.2022 NJS,J

Learned counsel for the petitioner submits that the petitioner is on death-bed due to Cancer. He further submits that the petitioner is in dire need of money.

Considering the same, learned Government Pleader for Services-III is directed to file counter by 17.1.2022.

List the matter on 17.1.2022.

In the event, counter is not filed by then, the Court would proceed with the matter by duly taking into account the judgments on which learned counsel for the petitioner is placing reliance.

_________ NJS, J vasu