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C.Guravaiah , vs State Of A.P., Rep By Pp.,
2022 Latest Caselaw 514 AP

Citation : 2022 Latest Caselaw 514 AP
Judgement Date : 31 January, 2022

Andhra Pradesh High Court - Amravati
C.Guravaiah , vs State Of A.P., Rep By Pp., on 31 January, 2022
             HIGH COURT OF ANDHRA PRADESH
                   MAIN CASE: Crl.RC.No.1452 of 2008


                             PROCEEDING SHEET

SL.     DATE                              ORDER                            OFFICE
NO.                                                                         NOTE

05.   31.01.2022   RNT,J

                           Heard   Sri    R.Chandra    Reddy,   learned
                   counsel for the petitioner/revisionist, and Sri Soor
                   Venkata     Sainath,      learned     Spl.Asst.Public
                   Prosecutor, for the respondent/State.

Judgment reserved.

_________ RNT, J Dsr

 
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