Proceeding Sheet vs Unknown
2022 Latest Caselaw 400 AP

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: C.M.A.No.1 of 2022

                             PROCEEDING SHEET

Sl.                                                                       OFFICE
                                         ORDER

No DATE NOTE

02. 27.01.2022 CPK, J & Dr. KMR, J Smt. Nimmagadda Revathi, learned counsel for the appellant, seeks time to place on record the judgments of the Hon'ble Supreme Court with regard to extending time for filing cases during Covid period.

List on 10.02.2022.

________________ CPK, J

________________ Dr. KMR, J Ivd