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B Parvathi vs .The State Of Andhra Pradesh
2022 Latest Caselaw 391 AP

Citation : 2022 Latest Caselaw 391 AP
Judgement Date : 27 January, 2022

Andhra Pradesh High Court - Amravati
B Parvathi vs .The State Of Andhra Pradesh on 27 January, 2022

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No: W.P.No.27461 of 2021

PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.

Transfe

11. 27.01.2022 NJS, J rred to io Heard learned counsel for the petitioner who folder before seeks time to file copies of the judgments on which correcti she wishes to place reliance. ons.

B/o.

Learned Assistant Government Pleader for Services-IV seeks a week's time to file some material documents.

List this case on 03.02.2022.

______ NJS, J

BLV

 
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