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Ganga Bai Parmar vs Prem Singh Rathod
2022 Latest Caselaw 34 AP

Citation : 2022 Latest Caselaw 34 AP
Judgement Date : 4 January, 2022

Andhra Pradesh High Court - Amravati
Ganga Bai Parmar vs Prem Singh Rathod on 4 January, 2022
       HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

                   APPEAL SUIT No.1242 of 2018

JUDGMENT:

Sri V.Subrahmanyam, learned counsel for the

appellants has filed a letter seeking to withdraw the appeal on

the instructions of the appellants.

Accordingly, the appeal suit is dismissed as

withdrawn. There shall be no order as to costs.

As a sequel, pending miscellaneous petitions, if any,

shall stand closed.

____________________________ R. RAGHUNANDAN RAO, J.

04.01.2022 SDP

HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

APPEAL SUIT No.1242 of 2018

04-01-2022

SDP

 
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