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Laveti Mangamma vs The State Of Andhra Pradesh,
2022 Latest Caselaw 295 AP

Citation : 2022 Latest Caselaw 295 AP
Judgement Date : 21 January, 2022

Andhra Pradesh High Court - Amravati

Laveti Mangamma vs The State Of Andhra Pradesh, on 21 January, 2022

Bench: Ninala Jayasurya

HIGH COURT OF ANDHRA PRADESH : AMARAVATI

MAIN CASE No: Writ Petition No.17923 of 2021

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

5. 21.01.2022 NJS, J

Heard learned counsel for the petitioner and the learned Government Pleader for Women Development and Child Welfare Department.

At the request of learned counsel for the petitioner, list the matter after one (01) week to enable him to file copies of the judgments on which he wants to place reliance.

_____ NJS, J IS

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