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Aparokshma Satayanarayanachar vs The Commissioner Of Appeals,
2022 Latest Caselaw 265 AP

Citation : 2022 Latest Caselaw 265 AP
Judgement Date : 20 January, 2022

Andhra Pradesh High Court - Amravati

Aparokshma Satayanarayanachar vs The Commissioner Of Appeals, on 20 January, 2022

57 to 59 HIGH COURT OF ANDHRA PRADESH : AMARAVATI

MAIN CASE: W.A.Nos.1802, 1817 of 2005 and W.A.No.731 of 2006

PROCEEDINGS SHEET

Sl. DATE ORDER OFFICE NOTE No.

20.01.2022 (Through virtual mode)

Post these cases on 09.02.2022. Meanwhile, the parties may file compilation of judgments.

PRASHANT KUMAR MISHRA, CJ NINALA JAYASURYA, J

Nn

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