Proceeding Sheet vs Unknown
2022 Latest Caselaw 237 AP

Citation : 2022 Latest Caselaw 237 AP
Judgement Date : 19 January, 2022

Andhra Pradesh High Court - Amravati

Proceeding Sheet vs Unknown on 19 January, 2022

        HIGH COURT OF ANDHRA PRADESH
             MAIN CASE No: Crl.R.C.No.1086 OF 2006
                         PROCEEDING SHEET
Sl.                                                                           OFFICE
      DATE         ORDER
No                                                                            NOTE.
                   RNT,J
13.   19.01.2022                   (Proceedings through virtual mode)

                          Heard Sri S.Venkateswarulu, learned counsel for
                   the petitioner/revisionist and Sri S.Venkata Sainath,
                   learned Special Assistant Public Prosecutor for the
                   State/respondent No.2.

Judgment reserved.

________ RNT,J Scs

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