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Notice Before Admission vs Unknown
2022 Latest Caselaw 146 AP

Citation : 2022 Latest Caselaw 146 AP
Judgement Date : 7 January, 2022

Andhra Pradesh High Court - Amravati
Notice Before Admission vs Unknown on 7 January, 2022
      HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

               MAIN CASE No: C.M.A. No.8 of 2022

                        PROCEEDING SHEET

SL.     DATE                              ORDER                          OFFICE
NO.                                                                       NOTE
01.   03.01.2022 KVL, J


                                     C.M.A.No.8 of 2022


                         Notice before admission.
                         Learned counsel for the Appellants is
                  permitted to take out personal notice to
                  Respondent Nos.2 to 9 by RPAD and file proof

of service into Registry.

List the matter on 04.02.2022.

________ KVL, J

I.A.No.1 of 2022

Heard.

There shall be interim suspension of operation of the Judgment and Decree dated 18.01.2021 passed in A.S.No.267 of 2018 on the file of Judge, Family Court-cum-XII Additional District Judge, Guntur, till then.

________ KVL, J

(Issue cc today) Ks

 
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