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In View Of The Memo vs Unknown
2022 Latest Caselaw 143 AP

Citation : 2022 Latest Caselaw 143 AP
Judgement Date : 7 January, 2022

Andhra Pradesh High Court - Amravati

In View Of The Memo vs Unknown on 7 January, 2022

           HON'BLE Dr. JUSTICE K. MANMADHA RAO

                SECOND APPEAL No.35 of 2001


JUDGMENT :

In view of the Memo, dated 28.12.2021, given by learned

counsel for the appellant, seeking permission for withdrawal of

the Appeal, the matter is listed under the caption "For

withdrawal".

2. Permission is accorded.

3. Accordingly, the Second Appeal is dismissed as

withdrawn with liberty to the appellant to avail the remedy

available under Law. There shall be no order as to costs.

Miscellaneous petitions pending, if any, in this Appeal,

shall stand closed.

__________________________ Dr. K. MANMADHA RAO, J

Date : 07-01-2022 Gvl

HON'BLE Dr. JUSTICE K. MANMADHA RAO

SECOND APPEAL No.35 of 2001

Date : 07-01-2022

Gvl

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