Gudikandula Jagadish vs The State Of Andhra Pradesh,
2022 Latest Caselaw 997 AP

Citation : 2022 Latest Caselaw 997 AP
Judgement Date : 23 February, 2022

Andhra Pradesh High Court - Amravati

Gudikandula Jagadish vs The State Of Andhra Pradesh, on 23 February, 2022

             HIGH COURT OF ANDHRA PRADESH
                    MAIN CASE: W.P. No. 1352 of 2021


                            PROCEEDING SHEET

SL.     DATE                           ORDER                           OFFICE
NO.                                                                     NOTE

04.   23.02.2022   RNT, J

                         Heard Sri M. Srikanth, learned counsel for
                   the petitioner, and the learned GP for Services -
                   II, representing the respondents.

Judgment reserved.

_________ RNT, J Dsr

Download the LatestLaws.com Mobile App