Citation : 2022 Latest Caselaw 970 AP
Judgement Date : 22 February, 2022
HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO
W.P.No.4106 of 2022
ORDER:
The petitioner was awarded the contract for construction of BT
surface to the road from Mastry Nayanur Road to Nellaguttachenu of
Kuppam Mandal, Chittoor District, under an agreement dated 08.07.2019.
After execution of the said contract, a final bill for a sum of Rs.21,98,215/-
had been prepared and submitted to the concerned authorities. As the
payment of the said amount has not been made by the respondents, the
petitioner has approached this Court by way of this writ petition.
It is the contention of the petitioner that even though the
respondents admitted that the petitioner is entitled for payment of the
aforesaid sums of money, no payment is being made. The petitioner
contends that such non-payment of money is clearly arbitrary and high-
handed requiring the interference of this Court.
This Court, in various orders, including the judgment of a learned
Single Judge of this Court dated 05.10.2021 in W.P.No.10038 of 2021 and
batch had taken the view that such non-payment of dues is arbitrary and
that such dues need to be cleared by the respondents at the earliest.
In view of the aforesaid directions of this Court in various cases
and after hearing the submissions of the learned counsel for the petitioner
and learned Government pleader for Panchayat Raj this writ petition is
disposed of with a direction to the respondents to release the amount of
Rs.21,98,215/- to the petitioner at the earliest, and at any rate, within a
period of six weeks from the date of receipt of a copy of this order. It
would also be open to the petitioner to agitate his claim for interest, if any 2 RRR,J W.P.No.4106 of 2022
payable by the respondents, in an appropriate forum. There shall be no
order as to costs.
As a sequel, pending miscellaneous petitions, if any, shall stand
closed.
_________________________ R. RAGHUNANDAN RAO, J.
22nd February, 2022 Js.
3 RRR,J
W.P.No.4106 of 2022
HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO
W.P.No.4106 of 2022
22nd February, 2022
Js.
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