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Badugu Vijaya Lakshmi vs The State Of Andhra Pradesh
2022 Latest Caselaw 911 AP

Citation : 2022 Latest Caselaw 911 AP
Judgement Date : 18 February, 2022

Andhra Pradesh High Court - Amravati

Badugu Vijaya Lakshmi vs The State Of Andhra Pradesh on 18 February, 2022

Bench: D.V.S.S.Somayajulu

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: W.P.No.484 of 2022

                              PROCEEDING SHEET

Sl.
                                          ORDER

No DATE

2. 18.2.2022 DVSS, J

In view of the recent Division Bench Judgment of this Court, to hear on the maintainability of the writ petition, list on 4.3.2022.

___________ DVSS, J AMD

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Badugu Vijaya Lakshmi vs The State Of Andhra Pradesh
2022 Latest Caselaw 911 AP

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Badugu Vijaya Lakshmi vs The State Of Andhra Pradesh2022 Latest Caselaw 911 AP

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Badugu Vijaya Lakshmi vs The State Of Andhra Pradesh
2022 Latest Caselaw 911 AP