R. Gnana Prakash, vs The A.P. Southern Power ...
2022 Latest Caselaw 836 AP

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE: W.P.No. 23518 of 2012

PROCEEDING SHEET

SL. OFFICE No. DATE ORDER NOTE HCJ

13. & 14.02.2022 RSR, J KSR,J

(Proceedings taken up through video conferencing)

After hearing for some time, learned counsel for the petitioner sought time till tomorrow to produce copy of a Judgment in W.A.No.1434 of 2009, dated 10.11.2009.

Post tomorrow.

                                                                ______
                                                                 KSR,J
                                                                  RPD




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