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Manojari Narahari Died Per Lrs vs M.C.Kondaiah
2022 Latest Caselaw 788 AP

Citation : 2022 Latest Caselaw 788 AP
Judgement Date : 10 February, 2022

Andhra Pradesh High Court - Amravati

Manojari Narahari Died Per Lrs vs M.C.Kondaiah on 10 February, 2022

      HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

                     A.S.No.409 of 2018

JUDGMENT:

Sri Lakshimikanth Reddy Desai, learned counsel for

the appellants seeks to withdraw the appeal.

2. Accordingly, the appeal is dismissed as withdrawn.

There shall be no order as to costs.

As a sequel, pending miscellaneous petitions, if any, shall

stand closed.

____________________________ R. RAGHUNANDAN RAO, J.

10.02.2022 BSM

HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

A.S.No.409 of 2018

10.02.2022

BSM

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