Priya Darsani Dresses vs The Andhra Pradesh Endowments ...
2022 Latest Caselaw 711 AP

Citation : 2022 Latest Caselaw 711 AP
Judgement Date : 8 February, 2022

Andhra Pradesh High Court - Amravati

Priya Darsani Dresses vs The Andhra Pradesh Endowments ... on 8 February, 2022

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                  MAIN CASE No.W.P.No.3080 of 2022
                            PROCEEDING SHEET

Sl.                                                                      Office
                                        ORDER

No      DATE                                                             Note
1     08.02.2022 RRR, J

Sri K. Madhava Reddy, learned Standing Counsel for Endowments seeks time to obtain instructions and file counter.

Post on 07.03.2022 in motion list.

In the meanwhile, there shall be stay of operation of the Judgment of the Andhra Pradesh Endowments Tribunal, Peddakakani dated 02.11.2021 in O.A.No.647 of 2016 to the extent of payment of rents after December-2015, till further orders.

________ RRR, J BSM

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