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Sudha Agro Oils And Chemical ... vs Transmission Corporation Of ...
2022 Latest Caselaw 707 AP

Citation : 2022 Latest Caselaw 707 AP
Judgement Date : 8 February, 2022

Andhra Pradesh High Court - Amravati
Sudha Agro Oils And Chemical ... vs Transmission Corporation Of ... on 8 February, 2022
            THE HON'BLE SRI JUSTICE A.V.SESHA SAI

                 WRIT PETITION No.2898 OF 2005

ORDER:

It is submitted that in view of the judgment of the Hon'ble

Apex Court in Civil Appeal No.4569 of 2003 and batch dated

29.11.2019, the present Writ Petition can be closed.

Recording the above submission, this Writ Petition stands

closed. There shall be no order as to costs of the Writ Petition.

As a sequel, interlocutory applications pending, if any, in this

Writ Petition shall stand closed.

___________________ A.V.SESHA SAI, J Date: 08.02.2022 siva

THE HON'BLE SRI JUSTICE A.V.SESHA SAI

WRIT PETITION No.2898 OF 2005

Date: 08.02.2022

siva

 
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