K. Gangadhar, vs State Of Andhra Pradesh
2022 Latest Caselaw 589 AP

Citation : 2022 Latest Caselaw 589 AP
Judgement Date : 2 February, 2022

Andhra Pradesh High Court - Amravati

K. Gangadhar, vs State Of Andhra Pradesh on 2 February, 2022

       HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE No: Writ Petition No.10569 of 2021

                       PROCEEDING SHEET
SL.     DATE                      ORDER                                OFFICE
NO.                                                                     NOTE
 14.   02.02.2022 NJS, J


                        Heard learned counsel for the petitioner as
                  also learned counsel for the respondents.

Learned counsel for the petitioner would like to make further submissions with reference to the judgments relied on by the learned counsel for Devasthanam.

List the matter on 04.02.2022.

_____ NJS, J IS

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