Boguda Rohan Raj vs The District Collector
2022 Latest Caselaw 586 AP

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                 WRIT PETITION No.16100 OF 2021

                          PROCEEDING SHEET

Sl.                                                                   OFFICE
        DATE                           ORDER
No.                                                                    NOTE
08.   02.02.2022 AHSANUDDIN AMANULLAH,J
                         and
                B. S. BHANUMATHI,J

                (Per Hon'ble Mr. Justice Ahsanuddin Amanullah)

                      Heard Mr. Sharat Chandra Arukonda,
                learned counsel for the petitioner and Mr.
                Syed Khader Mastan, learned Government
                Pleader, Home, for the respondents.

2. As jointly prayed for, for enabling learned counsel for the parties to furnish details of the judgments on which they propose to rely and also to be fully prepared, the matter be listed tomorrow (03.02.2022).

_____________________________ (AHSANUDDIN AMANULLAH, J)

_____________________________ (B. S. BHANUMATHI, J)

Dsh