Sk Abdul Rahim vs Andhra Pradesh State Road ...
2022 Latest Caselaw 1080 AP

Citation : 2022 Latest Caselaw 1080 AP
Judgement Date : 28 February, 2022

Andhra Pradesh High Court - Amravati

Sk Abdul Rahim vs Andhra Pradesh State Road ... on 28 February, 2022

       HIGH COURT OF ANDHRA PRADESH:: AMARAVATI

             MAIN CASE No: W.P.No.23723 of 2020
                        PROCEEDING SHEET
Sl.                                                                      OFFICE
      DATE         ORDER
No                                                                       NOTE.
                   RNT,J
03.   28.02.2022         The writ petition is dismissed (vide separate
                   judgment).
                                                                           .

________ RNT,J Gk

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