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Bogisetty Venkateshwarlu vs Chavidi Subamma
2022 Latest Caselaw 1065 AP

Citation : 2022 Latest Caselaw 1065 AP
Judgement Date : 25 February, 2022

Andhra Pradesh High Court - Amravati
Bogisetty Venkateshwarlu vs Chavidi Subamma on 25 February, 2022
          HON'BLE SRI JUSTICE SUBBA REDDY SATTI

                    SECOND APPEAL No.184 of 2021

JUDGMENT:-

       Learned counsel for the appellant has filed a letter, dated

15.02.2022

before the Registry stating that the parties have

amicably settled the matter and that he was instructed by the

appellant to withdraw this second appeal.

Hence, the matter is listed under the caption "For

Withdrawal".

In view of the letter, dated 15.02.2022 filed in the Registry,

permission is accorded to withdraw this second appeal.

Accordingly, this second appeal is dismissed as

withdrawn. No order as to costs.

As a sequel, pending miscellaneous petitions, if any, shall

stand closed.

_______________________________ JUSTICE SUBBA REDDY SATTI Date : 25.02.2022

IKN

HON'BLE SRI JUSTICE SUBBA REDDY SATTI

SECOND APPEAL No.184 of 2021 25.02.2022

ikn

 
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