Konduru Pardha Saradhi, vs State Of A.P., Rep. By Its ...
2022 Latest Caselaw 1064 AP

Citation : 2022 Latest Caselaw 1064 AP
Judgement Date : 25 February, 2022

Andhra Pradesh High Court - Amravati

Konduru Pardha Saradhi, vs State Of A.P., Rep. By Its ... on 25 February, 2022

       HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No: W.P.No.18437 of 2015

                       PROCEEDING SHEET

Sl.                                                                   OFFICE
      DATE                         ORDER
No.                                                                    NOTE
5.  25.02.2022 Dr. KMR,J

                     All the counsel present.
                     Learned counsel for the petitioner filed
               Judgments and same was served on the
               respondents.

Learned counsel for the respondents sought time to get instructions, whether this matter is covered or not?

Post on 28.02.2022.

____________ Dr. KMR,J KK

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