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Tirupathi Pollai, vs The State Of Andhra Pradesh,
2022 Latest Caselaw 1032 AP

Citation : 2022 Latest Caselaw 1032 AP
Judgement Date : 24 February, 2022

Andhra Pradesh High Court - Amravati
Tirupathi Pollai, vs The State Of Andhra Pradesh, on 24 February, 2022
             HIGH COURT OF ANDHRA PRADESH
                   MAIN CASE: W.P. No. 22132 of 2020


                            PROCEEDING SHEET

SL.     DATE                            ORDER                          OFFICE
NO.                                                                     NOTE

22.   24.02.2022   RNT, J

                         Heard Sri K. Jyothi Prasad, learned counsel
                   for the petitioners and learned GP for Services -
                   III, appearing for the respondents.

Judgment reserved.

_________ RNT, J Dsr

 
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