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Judgment vs Unknown
2022 Latest Caselaw 9860 AP

Citation : 2022 Latest Caselaw 9860 AP
Judgement Date : 26 December, 2022

Andhra Pradesh High Court - Amravati
Judgment vs Unknown on 26 December, 2022
                THE HON'BLE SRI JUSTICE V.SRINIVAS

       CIVIL MISCELLANEOUS APPEAL No.2387 of 2003


JUDGMENT:

No representation on either side.

2. Even this matter is coming under the caption 'for dismissal',

none appeared for the appellant.

3. Hence, the civil miscellaneous appeal is dismissed for non-

prosecution. No costs.

4. Interim orders granted earlier if any, stand vacated.

5. Miscellaneous applications pending if any, shall stand closed.

___________ V.SRINIVAS, J Date: 26.12.2022

krs

THE HON'BLE SRI JUSTICE V.SRINIVAS

CIVIL MISCELLANEOUS APPEAL No.2387 of 2003

DATE: 26.12.2022

Krs

 
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