Citation : 2022 Latest Caselaw 9768 AP
Judgement Date : 20 December, 2022
HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 36085 of 2022
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
03. 20.12.2022 RNT, J
"Separate judgment is passed disposing of the writ petition."
_________ RNT, J Dsr
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