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Apsrtc, Hyderabad vs P.S.Roja, Chittoor District
2022 Latest Caselaw 9629 AP

Citation : 2022 Latest Caselaw 9629 AP
Judgement Date : 14 December, 2022

Andhra Pradesh High Court - Amravati
Apsrtc, Hyderabad vs P.S.Roja, Chittoor District on 14 December, 2022
Bench: B V Chakravarthi
                    HIGH COURT OF ANDHRA PRADESH

                    MAIN CASE No. M.A.C.M.A. 502 of 2016

                           PROCEEDING SHEET

 Sl.
 No       DATE                                                    OFFICE
                                    ORDER

NOTE

06. 14.12.2022 BVLNC, J

Heard both sides. Judgment reserved.

___________ BVLNC, J dvsn

 
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