Citation : 2022 Latest Caselaw 9628 AP
Judgement Date : 14 December, 2022
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No.: Second Appeal No.811 of 2013
PROCEEDING SHEET
S.
No DATE ORDER
15. 14.12.2022 Dr.VRKS, J
In the result, the second appeal is allowed in part, modifying the quantum of shares in plaint 'B' schedule property.
(Vide Separate Judgment)
____________ Dr.VRKS, J KLNS
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