Thatikoda Uma Maheswari, ... vs Nil
2022 Latest Caselaw 9627 AP

  THE HON'BLE SRI JUSTICE TARLADA RAJASEKHAR RAO

       CIVIL MISCELLANEOUS APPEAL No.229 OF 2017

JUDGMENT:

On 22.12.2021, the matter was listed and there is no

representation for the appellant. Again, when it was listed on

07.12.2022, there is no representation for the appellant. Hence,

the matter is listed today under the caption "For Dismissal".

Despite the matter is listed under the caption "For Dismissal",

there is no representation for the appellant. Hence, this Court

assumes that the appellant is not interested to proceed further

in the matter.

Accordingly, the Civil Miscellaneous Appeal is dismissed for

non-prosecution. There shall be no order as to costs of the

appeal.

As a sequel, interlocutory applications pending, if any, in

this appeal shall stand closed.

________________________________________ JUSTICE TARLADA RAJASEKHAR RAO Date: 14.12.2022 siva

THE HON'BLE SRI JUSTICE TARLADA RAJASEKHAR RAO

CIVIL MISCELLANEOUS APPEAL No.229 OF 2017

Date: 14.12.2022

siva