Citation : 2022 Latest Caselaw 9621 AP
Judgement Date : 14 December, 2022
HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 34698 of 2022
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
02. 14.12.2022 RNT, J
"Separate Judgment is passed disposing of the writ petition."
_________ RNT, J Dsr
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