P. Suryakantham vs The Government Of A.P.
2022 Latest Caselaw 9561 AP

     IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
                                      &
             HON'BLE MR. JUSTICE NINALA JAYASURYA

                  WRIT APPEAL No.407 OF 2007
                     (Through physical mode)

Pindra Suryakantham, W/o Papa Rao,
80 years, R/o Gangavaram Village,
Polavaram Mandal, H/o Buttayagudem,
West Godavari District, and another.
                                                      .. Appellants
                                 Versus

The Government of A.P., Rep., by its
Secretary, Social Welfare (F) Dept.,
Secretariat, Hyderabad, and others.
                                                    ...Respondents
                                  ***

ORAL JUDGMENT Dt:12.12.2022

(per Prashant Kumar Mishra, CJ)

1. Learned counsel for the appellants seeks permission of this

Court to withdraw this writ appeal.

2. Permission is accorded.

3. Accordingly, the Writ Appeal is dismissed as withdrawn. No

costs. All the pending miscellaneous applications shall stand closed.

PRASHANT KUMAR MISHRA, CJ NINALA JAYASURYA, J Nn

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE & HON'BLE MR. JUSTICE NINALA JAYASURYA

W.A No.407 of 2007

(per Prashant Kumar Mishra, CJ)

Dt:12.12.2022

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