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Nethala Krishna Veni vs Kshtri Sruj Ban Singh
2022 Latest Caselaw 9559 AP

Citation : 2022 Latest Caselaw 9559 AP
Judgement Date : 12 December, 2022

Andhra Pradesh High Court - Amravati
Nethala Krishna Veni vs Kshtri Sruj Ban Singh on 12 December, 2022
Bench: B V Chakravarthi
                    HIGH COURT OF ANDHRA PRADESH

                    MAIN CASE No. M.A.C.M.A. 593 of 2016

                          PROCEEDING SHEET

 Sl.
 No       DATE                                              OFFICE
                                  ORDER

NOTE

08. 12.12.2022 BVLNC, J

Heard arguments on both sides. Reserved for judgment.

___________ BVLNC, J psk

 
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