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Chavala Lakshmikanthamma vs Thummapudi Usha Rani
2022 Latest Caselaw 9557 AP

Citation : 2022 Latest Caselaw 9557 AP
Judgement Date : 12 December, 2022

Andhra Pradesh High Court - Amravati
Chavala Lakshmikanthamma vs Thummapudi Usha Rani on 12 December, 2022
Bench: B Syamsunder

HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

MAIN CASE No.S.A.No.579 of 2009

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE 12-12-2022 BSS, J

Second appeal is dismissed as withdrawn. No order as to costs. Consequently, miscellaneous petitions if any, stand closed. Interim stay if any, granted shall stand vacated. (vide separate Judgment)

________ BSS, J

Bsv

 
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