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Proceeding Sheet vs Unknown
2022 Latest Caselaw 9532 AP

Citation : 2022 Latest Caselaw 9532 AP
Judgement Date : 9 December, 2022

Andhra Pradesh High Court - Amravati
Proceeding Sheet vs Unknown on 9 December, 2022
        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                   Main Case: MACMA No. 1445 of 2006

                             PROCEEDING SHEET

Sl.                                                                         OFFICE
        DATE                            ORDER
No.                                                                          NOTE
                    DUPPALA VENKATA RAMANA, J
14.   09.12.2022

                            Learned   counsel   for   the   appellants
                    submitted arguments.
                            Learned Standing Counsel for the 2nd
                    respondent-Insurance          company           also

submitted arguments.

Reserved for Judgment.

_______________________________ DUPPALA VENKATA RAMANA, J Mjl/*

 
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